Jallipalli Srujana Devi Vs Kandula Naga Rani And Others
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
S.A. 607 Of 2012, C.R.P. No: 824, 2053 Of 2019
Hon'ble Bench
M. Venkata Ramana, J
Advocates
Ch Srinivas, K.B. Ramanna, M. Sasank Reddy, Ch Srinivas
Final Decision
Dismissed
Acts Referred
- Civil Procedure Code, 1908 - Section 100, Order 21 Rule 58, Order 21 Rule 95, Order 21 Rules 97, Order 21 Rules 98, Order 21 Rules 99, Order 21 Rules 101, Order 34 Rule 1, Order 34, Rule 5, Order 34 Rule 5(1), Order 34 Rule 5(2), Order 34 Rule 5(3)
Judgement Text
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