Korra Ravi And Ors Vs State Of Andhra Pradesh

Andhra Pradesh High Court 4 Nov 2020 Criminal Petition No. 4272 Of 2020 (2020) 11 AP CK 0073
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Petition No. 4272 Of 2020

Hon'ble Bench

Lalitha Kanneganti, J

Advocates

Ch Ganga Kumari

Final Decision

Dismissed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 437, 439
  • Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C), 37

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2020) 11 AP CK 0073
  • Coram: Lalitha Kanneganti, J
  • Bench: Single Bench
  • Advocates: Ch Ganga Kumari
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 437, 439
  • Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C), 37
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