Reddy Durga Rao Vs State Of Andhra Pradesh And Ors

Andhra Pradesh High Court 3 Nov 2020 Writ Petition Nos. 25002 Of 2018, 16110 Of 2019 (2020) 11 AP CK 0090
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition Nos. 25002 Of 2018, 16110 Of 2019

Hon'ble Bench

D.V.S.S. Somayajulu, J

Advocates

V V Rama Krishna, M Manohar Reddy

Final Decision

Dismissed

Acts Referred
  • Hyderabad Municipal Corporation Act, 1955 - Section 363

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 11 AP CK 0090
  • Coram: D.V.S.S. Somayajulu, J
  • Bench: Single Bench
  • Advocates: V V Rama Krishna, M Manohar Reddy
  • Result: Dismissed
Referenced Acts & Sections
  • Hyderabad Municipal Corporation Act, 1955 - Section 363
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