a adhi lakshmi Vs State Of Andhra Pradesh And Anr
              
              Bench: Single Bench
            
          
          
            
              
              Result Published
            
          
          
            
              
              Acts Referenced
            
          
        Judgement Snapshot
Case Number
Criminal Revision Case No. 1 Of 2019
Hon'ble Bench
Lalitha Kanneganti, J
Advocates
Marri Venkata Ramana
Final Decision
Disposed Of
Acts Referred
Code Of Criminal Procedure, 1973 — Section 145, 397, 401
Judgement Text
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