Bayya Divya Latha Alias Divya Latha Vs Bayya Durga Prasad

Andhra Pradesh High Court 15 Dec 2020 Transfer Civil Miscellaneous Petition No. 155 Of 2019 (2020) 12 AP CK 0093
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Transfer Civil Miscellaneous Petition No. 155 Of 2019

Hon'ble Bench

M. Venkata Ramana, J

Advocates

V Nitesh, Sai Gangadhar Chamarty

Final Decision

Allowed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2020) 12 AP CK 0093
  • Coram: M. Venkata Ramana, J
  • Bench: Single Bench
  • Advocates: V Nitesh, Sai Gangadhar Chamarty
  • Result: Allowed
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