Acharya Nagarjuna University And Ors Vs Gajula Sarat Chandra Babu And Ors

Andhra Pradesh High Court 1 Apr 2021 Writ Appeal No. 381, 382, 411, 426 Of 2020, 30, 35, 46 Of 2021 (2021) 04 AP CK 0002
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Appeal No. 381, 382, 411, 426 Of 2020, 30, 35, 46 Of 2021

Hon'ble Bench

Arup Kumar Goswami, CJ; C. Praveen Kumar, J

Advocates

Ponnavolu Sudhakar Reddy, Sasanka Bhuvanagir, Venkateswarlu Posani, Kasa Jagan Mohan Reddy, Subba Rao Posani, Rambabu Koppineedi

Final Decision

Allowed

Acts Referred
  • Andhra Pradesh Universities Act, 1991 - Section 2(22), 2(23), 2(n)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 04 AP CK 0002
  • Coram: Arup Kumar Goswami, CJ; C. Praveen Kumar, J
  • Bench: Division Bench
  • Advocates: Ponnavolu Sudhakar Reddy, Sasanka Bhuvanagir, Venkateswarlu Posani, Kasa Jagan Mohan Reddy, Subba Rao Posani, Rambabu Koppineedi
  • Result: Allowed
Referenced Acts & Sections
  • Andhra Pradesh Universities Act, 1991 - Section 2(22), 2(23), 2(n)
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