Penagaluri Hemavathi Vs Neellapala Malleswari And Ors

Andhra Pradesh High Court 19 Apr 2021 Writ Appeal No. 144 Of 2021 (2021) 04 AP CK 0015
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Writ Appeal No. 144 Of 2021

Hon'ble Bench

Arup Kumar Goswami, CJ; C. Praveen Kumar, J

Advocates

Sodum Anvesha, V.R. Reddy Kovvur, Suresh Kumar Reddy Kalava

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 04 AP CK 0015
  • Coram: Arup Kumar Goswami, CJ; C. Praveen Kumar, J
  • Bench: Division Bench
  • Advocates: Sodum Anvesha, V.R. Reddy Kovvur, Suresh Kumar Reddy Kalava
  • Result: Disposed Of
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