Yerukula Pedda Sunkanna Vs State Of Andhra Pradesh

Andhra Pradesh High Court 19 May 2021 Criminal Appeal No. 46 Of 2015, I.A No. 2 Of 2021 (2021) 05 AP CK 0019
Bench: Division Bench

Judgement Snapshot

Case Number

Criminal Appeal No. 46 Of 2015, I.A No. 2 Of 2021

Hon'ble Bench

C. Praveen Kumar, J; Lalitha Kanneganti, J

Advocates

K Aruna

Judgement Text

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Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2021) 05 AP CK 0019
  • Coram: C. Praveen Kumar, J; Lalitha Kanneganti, J
  • Bench: Division Bench
  • Advocates: K Aruna
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