Shaik Rahamath Nawaz Vs State Of Andhra Pradesh

Andhra Pradesh High Court 27 May 2021 Writ Petition No. 10727 Of 2021 (2021) 05 AP CK 0035
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 10727 Of 2021

Hon'ble Bench

K. Suresh Reddy, J

Final Decision

Disposed Of

Acts Referred
  • Constitution Of India, 1950 - Article 226

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2021) 05 AP CK 0035
  • Coram: K. Suresh Reddy, J
  • Bench: Single Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 226
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