Ponnekanti Mallikarjuna Rao And Ors Vs State Of Andhra Pradesh And Ors

Andhra Pradesh High Court 31 May 2021 Writ Petition (PIL) No. 105, 106, 10806 Of 2021 (2021) 05 AP CK 0038
Bench: Division Bench

Judgement Snapshot

Case Number

Writ Petition (PIL) No. 105, 106, 10806 Of 2021

Hon'ble Bench

Kongara Vijaya Lakshmi, J; D. Ramesh, J

Advocates

B. Anandaiah, P. V. Krishnaiah, Y. Balaji, N. Harinath

Judgement Text

Translate:
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More