V Srinivasa Rao Vs State Of Andhra Pradesh

Andhra Pradesh High Court - Amaravati 12 Oct 2021 Writ Petition No. 23051 Of 2021 (2021) 10 AP CK 0013
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition No. 23051 Of 2021

Hon'ble Bench

R.Raghunandan Rao, J

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 10 AP CK 0013
  • Coram: R.Raghunandan Rao, J
  • Bench: Single Bench
  • Result: Disposed Of
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