Dabba Yesuratnarn Vs State Of Andhra Pradesh

Andhra Pradesh High Court - Amaravati 20 Dec 2021 Writ Petition No. 13517 Of 2021 (2021) 12 AP CK 0001
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 13517 Of 2021

Hon'ble Bench

Kongara Vijaya Lakshmi, J

Advocates

K. Neelakanteshwara Rao

Final Decision

Disposed Of

Acts Referred
  • Andhra Pradesh (SC, ST 7 BCs) Regulation Of issue Of Community Certificates Act, 1993 - Section 5
  • Constitution Of India, 1950 - Article 136, 226

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 12 AP CK 0001
  • Coram: Kongara Vijaya Lakshmi, J
  • Bench: Single Bench
  • Advocates: K. Neelakanteshwara Rao
  • Result: Disposed Of
Referenced Acts & Sections
  • Andhra Pradesh (SC, ST 7 BCs) Regulation Of issue Of Community Certificates Act, 1993 - Section 5
  • Constitution Of India, 1950 - Article 136, 226
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