B.C.Janardhan Reddy & Others Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court - Amaravati 17 Jan 2022 Criminal Petition No. 7716 Of 2021 (2022) 01 AP CK 0019
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Petition No. 7716 Of 2021

Hon'ble Bench

Cheekati Manavendranath Roy, J

Advocates

Virupaksha Dattatreya Gouda

Final Decision

Dismissed

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 01 AP CK 0019
  • Coram: Cheekati Manavendranath Roy, J
  • Bench: Single Bench
  • Advocates: Virupaksha Dattatreya Gouda
  • Result: Dismissed
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