N.V.Mohana Rao Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court - Amaravati 31 Jan 2022 Writ Petition No. 520 Of 2020 (2022) 01 AP CK 0033
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 520 Of 2020

Hon'ble Bench

B.Krishna Mohan, J

Advocates

K Chidambaram, Narasimha Rao Gudiseva

Final Decision

Disposed Of

Acts Referred
  • Andhra Pradesh Cooperative Societies Act, 1964 - Section 51, 59

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2022) 01 AP CK 0033
  • Coram: B.Krishna Mohan, J
  • Bench: Single Bench
  • Advocates: K Chidambaram, Narasimha Rao Gudiseva
  • Result: Disposed Of
Referenced Acts & Sections
  • Andhra Pradesh Cooperative Societies Act, 1964 - Section 51, 59
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.