G Raja Rao Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court - Amaravati 7 Feb 2022 Writ Petition No. 2935 Of 2022 (2022) 02 AP CK 0005
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition No. 2935 Of 2022

Hon'ble Bench

Battu Devanand, J

Advocates

N Shoba

Final Decision

Disposed Of

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
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Case Metadata
  • Ck Citation: (2022) 02 AP CK 0005
  • Coram: Battu Devanand, J
  • Bench: Single Bench
  • Advocates: N Shoba
  • Result: Disposed Of
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