H.B. Saraswathi Vs State Of Andhra Pradesh And Others

Andhra Pradesh High Court - Amaravati 17 Mar 2022 Writ Petition No. 39158 Of 2015 (2022) 03 AP CK 0038
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition No. 39158 Of 2015

Hon'ble Bench

Kongara Vijaya Lakshmi, J

Advocates

K Narsi Reddy

Final Decision

Disposed Of

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 03 AP CK 0038
  • Coram: Kongara Vijaya Lakshmi, J
  • Bench: Single Bench
  • Advocates: K Narsi Reddy
  • Result: Disposed Of
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