K Prabhakar Reddy And Others Vs Lakkaraja Munirathnam & Others

Andhra Pradesh High Court - Amaravati 25 Mar 2022 Appeal Suit No. 54 Of 2020 (2022) 03 AP CK 0050
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Appeal Suit No. 54 Of 2020

Hon'ble Bench

R.Raghunandan Rao, J

Advocates

A Jagannadha Rao, E V V S Ravi Kumar

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 03 AP CK 0050
  • Coram: R.Raghunandan Rao, J
  • Bench: Single Bench
  • Advocates: A Jagannadha Rao, E V V S Ravi Kumar
  • Result: Dismissed
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