L. Sarada Vs Y.V. Anuradha

Case No: Appeal Suit No. 2518 Of 2001

Date of Decision: March 29, 2022

Acts Referred: Negotiable Instruments Act, 1881 — Section 118

Hon'ble Judges: Subba Reddy Satti, J

Bench: Single Bench

Advocate: K V Chalapathi Rao, C S K V Ramanamurthy

Final Decision: Dismissed