Ramakuri Rama Krishna Vs State Of Andhra Pradesh

Andhra Pradesh High Court - Amaravati 7 Apr 2022 Civil Revision Case No. 112 Of 2013 (2022) 04 AP CK 0016
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Revision Case No. 112 Of 2013

Hon'ble Bench

Tarlada Rajasekhar Rao, J

Advocates

P Durga Prasad

Final Decision

Dismissed

Acts Referred
  • Indian Penal Code, 1860 - Section 304(A)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 04 AP CK 0016
  • Coram: Tarlada Rajasekhar Rao, J
  • Bench: Single Bench
  • Advocates: P Durga Prasad
  • Result: Dismissed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 304(A)
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