Donakonda Kesava Rao & Others Vs Kunduru Venkata Lakshmamma & Others

Andhra Pradesh High Court - Amaravati 29 Apr 2022 Appeal Suit No. 700 Of 2016 (2022) 04 AP CK 0079
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Appeal Suit No. 700 Of 2016

Hon'ble Bench

K. Sreenivasa Reddy, J

Advocates

S Lakshminarayana Reddy, S Srinivas

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 04 AP CK 0079
  • Coram: K. Sreenivasa Reddy, J
  • Bench: Single Bench
  • Advocates: S Lakshminarayana Reddy, S Srinivas
  • Result: Dismissed
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