Thamma Venkata Krishna Reddy Vs The State Of AP

Andhra Pradesh High Court - Amaravati 13 Jun 2022 Criminal Revision Case No. 184 Of 2013 (2022) 06 AP CK 0007
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision Case No. 184 Of 2013

Hon'ble Bench

Tarlada Rajasekhar Rao, J

Advocates

Raja Reddy Koneti

Final Decision

Dismissed

Acts Referred
  • Indian Penal Code, 1860 - Section 34, 96, 97, 99, 100, 307, 323, 324, 341, 354, 447, 506, 506(1)

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 06 AP CK 0007
  • Coram: Tarlada Rajasekhar Rao, J
  • Bench: Single Bench
  • Advocates: Raja Reddy Koneti
  • Result: Dismissed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 34, 96, 97, 99, 100, 307, 323, 324, 341, 354, 447, 506, 506(1)
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