L.Chandra Mohan Vs Sameer Sharma, I.A.S & Others
Bench: Single Bench
Result Published
Judgement Snapshot
Case Number
Contempt Case No. 1400 Of 2022
Hon'ble Bench
D.V.S.S. Somayajulu, J
Advocates
P Narasimha, N Aswartha Narayana
Final Decision
Disposed Of
Judgement Text
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