P. Naga Jasmine Vs State Of Andhra Pradesh

Andhra Pradesh High Court - Amaravati 15 Jul 2021 Writ Petition No. 13554 Of 2020 (2021) 07 AP CK 0047
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 13554 Of 2020

Hon'ble Bench

Ravi Nath Tilhari, J

Advocates

K.G. Krishna Murthy, Teja Sai, K.V. Raghu Veer

Final Decision

Allowed

Acts Referred
  • Andhra Pradesh Public Employment (Regulation Of Age Of Superannuation) Act, 1984 - Section 1(2), 2(6), 3, 3(1)
  • Andhra Pradesh Education Act, 1982 &mdash Section 78A
  • Utter Pradesh Industrial Area Development Act, 1976 - Section 19
  • Juvenile Justice (Care And Protection Of Children) Act, 2000 - Section 20
  • Constitution Of India, 1950 - Article 14, 226, 309

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 07 AP CK 0047
  • Coram: Ravi Nath Tilhari, J
  • Bench: Single Bench
  • Advocates: K.G. Krishna Murthy, Teja Sai, K.V. Raghu Veer
  • Result: Allowed
Referenced Acts & Sections
  • Andhra Pradesh Public Employment (Regulation Of Age Of Superannuation) Act, 1984 - Section 1(2), 2(6), 3, 3(1)
  • Andhra Pradesh Education Act, 1982 &mdash Section 78A
  • Utter Pradesh Industrial Area Development Act, 1976 - Section 19
  • Juvenile Justice (Care And Protection Of Children) Act, 2000 - Section 20
  • Constitution Of India, 1950 - Article 14, 226, 309
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