D.Siva Shankar Reddy Vs Central Bureau Of Investigation & Others

Andhra Pradesh High Court - Amaravati 1 Aug 2022 Criminal Petition No. 1904, 2523, 2719, Of 2022 (2022) 08 AP CK 0003
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Petition No. 1904, 2523, 2719, Of 2022

Hon'ble Bench

D.Ramesh, J

Advocates

S Dilip Jaya Ram, A Chenna Keshavulu, Ramakrishna Akurathi

Final Decision

Dismissed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 161, 164, 164(1), 167(2), 173(8), 174, 306, 437, 439, 439(2)
  • Indian Penal Code, 1860 - Section 120B, 201, 302, 506

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 08 AP CK 0003
  • Coram: D.Ramesh, J
  • Bench: Single Bench
  • Advocates: S Dilip Jaya Ram, A Chenna Keshavulu, Ramakrishna Akurathi
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 161, 164, 164(1), 167(2), 173(8), 174, 306, 437, 439, 439(2)
  • Indian Penal Code, 1860 - Section 120B, 201, 302, 506
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