M/s. Design Tech Systems Pvt.Ltd. Vs State Of Andhra Pradesh

Andhra Pradesh High Court - Amaravati 12 Aug 2022 Criminal Petition No. 3119 Of 2022, Criminal Revision Case No. 301 Of 2022 (2022) 08 AP CK 0029
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Petition No. 3119 Of 2022, Criminal Revision Case No. 301 Of 2022

Hon'ble Bench

D. Ramesh, J

Advocates

Jyothi Ratna Anumolu, T.M.K Chaitanya ( SC cum Spl. PP,CID )

Final Decision

Disposed Of

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 102, 102(1), 397, 397(1), 397(2), 451, 457, 482
  • Indian Penal Code, 1860 - Section 34, 37, 109, 120(B), 148, 166, 167, 201, 209, 228A, 409, 418, 420, 465, 468, 471
  • Prevention Of Corruption Act, 1988 - Section 13(1)(c), 13(1)(c)(d), 13(1)(d), 13(2)

Judgement Text

Translate:
Madhya Pradesh High Court
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Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 08 AP CK 0029
  • Coram: D. Ramesh, J
  • Bench: Single Bench
  • Advocates: Jyothi Ratna Anumolu, T.M.K Chaitanya ( SC cum Spl. PP,CID )
  • Result: Disposed Of
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 102, 102(1), 397, 397(1), 397(2), 451, 457, 482
  • Indian Penal Code, 1860 - Section 34, 37, 109, 120(B), 148, 166, 167, 201, 209, 228A, 409, 418, 420, 465, 468, 471
  • Prevention Of Corruption Act, 1988 - Section 13(1)(c), 13(1)(c)(d), 13(1)(d), 13(2)
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