M/S. Kamakshi Agro Tech Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court - Amaravati 26 Aug 2022 Writ Petition No. 24620 Of 2022 (2022) 08 AP CK 0050
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition No. 24620 Of 2022

Hon'ble Bench

K.Suresh Reddy, J

Advocates

Dasari S V V S V Prasad

Final Decision

Disposed Of

Judgement Text

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