Burjabariki Krishna Murthy Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court - Amaravati 27 Oct 2022 Criminal Petition No. 5186 Of 2022 (2022) 10 AP CK 0043
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Petition No. 5186 Of 2022

Hon'ble Bench

R.Raghunandan Rao, J

Advocates

Kancharla Palli Siva Rama Prasad

Final Decision

Disposed Of

Acts Referred
  • Indian Penal Code, 1860 - Section 147, 148, 149, 307, 324, 447
  • Code Of Criminal Procedure, 1973 - Section 41A

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 10 AP CK 0043
  • Coram: R.Raghunandan Rao, J
  • Bench: Single Bench
  • Advocates: Kancharla Palli Siva Rama Prasad
  • Result: Disposed Of
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 147, 148, 149, 307, 324, 447
  • Code Of Criminal Procedure, 1973 - Section 41A
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