M/s Sai Mounika Outsourcing Contractors Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court - Amaravati 25 Nov 2022 Writ Petition No. 8671 Of 2022 (2022) 11 AP CK 0046
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition No. 8671 Of 2022

Hon'ble Bench

M. Ganga Rao, J

Advocates

Basheer Ahmed, N Anula

Final Decision

Dismissed

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 11 AP CK 0046
  • Coram: M. Ganga Rao, J
  • Bench: Single Bench
  • Advocates: Basheer Ahmed, N Anula
  • Result: Dismissed
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