Boei Rama Devi, W/o Venkata Ramana Vs Suggu Ammaji @ Suggu Ammojamma, W/o Late Venkata Rao

Andhra Pradesh High Court - Amaravati 30 Dec 2022 Second Appeal No. 504 Of 2022 (2022) 12 AP CK 0066
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Second Appeal No. 504 Of 2022

Hon'ble Bench

Subba Reddy Satti, J

Advocates

K.Siva Ramakrishna

Final Decision

Dismissed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 190(3), 200
  • Evidence Act, 1872 - Section 91, 92
  • Code Of Civil Procedure, 1908 - Section 100
  • Code Of Civil Procedure, 1908 - Order 41 Rule 31

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 12 AP CK 0066
  • Coram: Subba Reddy Satti, J
  • Bench: Single Bench
  • Advocates: K.Siva Ramakrishna
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 190(3), 200
  • Evidence Act, 1872 - Section 91, 92
  • Code Of Civil Procedure, 1908 - Section 100
  • Code Of Civil Procedure, 1908 - Order 41 Rule 31
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