K. Narasimha Reddy, Chittoor District Vs Prl. Secretary, Revenue Dept., HYD & 2 Others

Andhra Pradesh High Court - Amaravati 30 Dec 2022 Writ Petition No. 2296 Of 2015 (2022) 12 AP CK 0067
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 2296 Of 2015

Hon'ble Bench

M.Satyanarayana Murthy, J

Advocates

N Subba Rao

Final Decision

Allowed

Acts Referred
  • Registration Act, 1908 - Section 21, 22, 22A, 22B, 23, 24, 35, 71
  • Constitution Of India, 1950 - Article 14, 226, 300A

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 12 AP CK 0067
  • Coram: M.Satyanarayana Murthy, J
  • Bench: Single Bench
  • Advocates: N Subba Rao
  • Result: Allowed
Referenced Acts & Sections
  • Registration Act, 1908 - Section 21, 22, 22A, 22B, 23, 24, 35, 71
  • Constitution Of India, 1950 - Article 14, 226, 300A
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