Boya Kadirappa & Others Vs State Of Andhra Pradesh, Represented By Its Principal Secretary, Revenue Department & Others

Andhra Pradesh High Court - Amaravati 3 Jan 2023 Writ Petition No. 105 Of 2023 (2023) 01 AP CK 0006
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition No. 105 Of 2023

Hon'ble Bench

Ninala Jayasurya, J

Advocates

V.Vinod K. Reddy

Final Decision

Disposed Of

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2023) 01 AP CK 0006
  • Coram: Ninala Jayasurya, J
  • Bench: Single Bench
  • Advocates: V.Vinod K. Reddy
  • Result: Disposed Of
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