Jalatar Sekhar & Another Vs State Of A.P.

Andhra Pradesh High Court - Amaravati 6 Mar 2023 Criminal Appeal No. 709 Of 2010
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 709 Of 2010

Hon'ble Bench

A.V. Ravindra Babu, J

Advocates

C Sharan Reddy

Final Decision

Dismissed

Acts Referred

Code Of Criminal Procedure, 1973 — Section 161, 164, 207, 228, 313, 374(2), 388#Indian Penal Code, 1860 — Section 34, 300, 302, 304(II), 324

Judgement Text

Translate:
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Case Metadata
  • Coram: A.V. Ravindra Babu, J
  • Bench: Single Bench
  • Advocates: C Sharan Reddy
  • Result: Dismissed
Referenced Acts & Sections

Code Of Criminal Procedure, 1973 — Section 161, 164, 207, 228, 313, 374(2), 388#Indian Penal Code, 1860 — Section 34, 300, 302, 304(II), 324

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