Sumathi Jagadam, J
Learned counsel for the petitioner submits that the passport of the petitioner was returned and the cause of action does not survive in this Writ Petition.
Mr.Y.V.Anil Kumar, learned counsel for respondent No.4 is present.
Recording the submissions made by the learned counsel for the petitioner, the present Writ Petition is dismissed as infructuous. No order as to costs.
As a sequel, miscellaneous petitions, if any, pending shall stand closed.