Lutheran Aided High School Vs Praveen Prakash,I.A.S & Others

Andhra Pradesh High Court - Amaravati 8 Feb 2024 Contempt Case No. 3049 Of 2023 (2024) 02 AP CK 0002
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Contempt Case No. 3049 Of 2023

Hon'ble Bench

K. Suresh Reddy, J

Advocates

Vijay Mathukumilli, L V S Nagaraju

Final Decision

Disposed Of

Judgement Text

Translate:

K. Suresh Reddy, J

Today when the matter is taken up for hearing, learned counsel for the petitioner as well as the learned counsel for the respondents states that the orders of this Court have been complied with by the respondents during pendency of the present contempt case.

Recording the said submission, the contempt case is closed.

Miscellaneous petitions if any, pending in this contempt case shall stand closed.

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