A Srinivas Reddy Vs State Of AP And Others

Andhra Pradesh High Court - Amaravati 5 Dec 2024 Criminal Petition No: 8827 Of 2024 (2024) 12 AP CK 0001
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Petition No: 8827 Of 2024

Hon'ble Bench

B V L N Chakravarthi, J

Advocates

Ashok Kondeti

Final Decision

Disposed Of

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 482

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 12 AP CK 0001
  • Coram: B V L N Chakravarthi, J
  • Bench: Single Bench
  • Advocates: Ashok Kondeti
  • Result: Disposed Of
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 482
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