Muraharirao Surya Sundara Patnaik Simhagiri Vs Balaga Sridhara Rao, S/O. Late Sriramulu & Ors.

Andhra Pradesh High Court - Amaravati 20 Jan 2025 Criminal Petition No: 403 Of 2025 (2025) 01 AP CK 0613
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Petition No: 403 Of 2025

Hon'ble Bench

B V L N Chakravarthi, J

Advocates

T Lakshmi Narayana

Final Decision

Disposed Of

Acts Referred
  • Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 430, 528
  • Negotiable Instruments Act, 1881 - Section 138, 148
  • Code Of Criminal Procedure, 1973 - Section 389, 389(1), 389(3)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2025) 01 AP CK 0613
  • Coram: B V L N Chakravarthi, J
  • Bench: Single Bench
  • Advocates: T Lakshmi Narayana
  • Result: Disposed Of
Referenced Acts & Sections
  • Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 430, 528
  • Negotiable Instruments Act, 1881 - Section 138, 148
  • Code Of Criminal Procedure, 1973 - Section 389, 389(1), 389(3)
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