Satya Shakti Cold Storage Vs Onkar Singh

National Consumer Disputes Redressal Commission 11 Apr 2018 Revision Petition No. 3082 Of 2017 (2018) 04 NCDRC CK 0035
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 3082 Of 2017

Hon'ble Bench

Prem Narain, J

Advocates

Madhurendra Kumar

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 14(2)(A), 22D, 29A

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 04 NCDRC CK 0035
  • Coram: Prem Narain, J
  • Bench: Single Bench
  • Advocates: Madhurendra Kumar
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 14(2)(A), 22D, 29A
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