Pushpa Heritage Chs Ltd. Vs M/S. Conwood Agencies Pvt. Ltd. & 3 Ors

National Consumer Disputes Redressal Commission 17 Apr 2018 Revision Petition No. 2441 Of 2014 (2018) 04 NCDRC CK 0062
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Revision Petition No. 2441 Of 2014

Hon'ble Bench

Ajit Bharihoke, J

Advocates

R.S. Hegde, Krishna Mohan Nair, Ehtesham Hashmi, R.P. Bhatt, Anand Sukumar

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 04 NCDRC CK 0062
  • Coram: Ajit Bharihoke, J
  • Bench: Single Bench
  • Advocates: R.S. Hegde, Krishna Mohan Nair, Ehtesham Hashmi, R.P. Bhatt, Anand Sukumar
  • Result: Dismissed
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