Vinayak Purushottam Dube Through Lrs. Vs Jayashree Padmakar Bhat & Ors.

National Consumer Disputes Redressal Commission 2 May 2018 Review Application No. 26, 27 Of 2017 (2018) 05 NCDRC CK 0010
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Review Application No. 26, 27 Of 2017

Hon'ble Bench

Dr. B.C. Gupta, J; Dr. S.M. Kantikar, J

Advocates

Adit S. Pujari, Surabhi Dhar, Braj K. Mishra, Vijay Kumar

Final Decision

Disposed Off

Acts Referred
  • Consumer Protection Act, 1986 - Section 22, 24A
  • Indian Contract Act, 1872 - Section 40
  • Code Of Civil Procedure, 1908 - Section 52

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 05 NCDRC CK 0010
  • Coram: Dr. B.C. Gupta, J; Dr. S.M. Kantikar, J
  • Bench: Division Bench
  • Advocates: Adit S. Pujari, Surabhi Dhar, Braj K. Mishra, Vijay Kumar
  • Result: Disposed Off
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 22, 24A
  • Indian Contract Act, 1872 - Section 40
  • Code Of Civil Procedure, 1908 - Section 52
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