Dr. Sau. Sandhya Arun Kulkarni & Anr Vs Nagar Parishad Chandrapur & Anr

National Consumer Disputes Redressal Commission 7 Jun 2018 First Appeal No. 874 Of 2013 (2018) 06 NCDRC CK 0018
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 874 Of 2013

Hon'ble Bench

Prem Narain, J

Advocates

Anjay Kullarwar, Vinay Linge, Shailesh A. Sahu, Mahesh I. Dhatrak

Final Decision

Dismissed

Acts Referred
  • Maharashtra Municipal Councils, Nagar Panchayat and Industrial Townships Act, 1965 - Section 189

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 06 NCDRC CK 0018
  • Coram: Prem Narain, J
  • Bench: Single Bench
  • Advocates: Anjay Kullarwar, Vinay Linge, Shailesh A. Sahu, Mahesh I. Dhatrak
  • Result: Dismissed
Referenced Acts & Sections
  • Maharashtra Municipal Councils, Nagar Panchayat and Industrial Townships Act, 1965 - Section 189
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