Dr. Vivek Kumar Singh & 17 Ors Vs M/S. Sweta Estates Private Limited

National Consumer Disputes Redressal Commission 9 Aug 2018 Consumer Case No. 3139 Of 2017 (2018) 08 NCDRC CK 0022
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 3139 Of 2017

Hon'ble Bench

Prem Narain, J

Advocates

Haider, Fatima Husain, Kanishka Prasad, Pravin Bahadur, Amit Agarwal

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 12(1)(c)

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 08 NCDRC CK 0022
  • Coram: Prem Narain, J
  • Bench: Single Bench
  • Advocates: Haider, Fatima Husain, Kanishka Prasad, Pravin Bahadur, Amit Agarwal
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 12(1)(c)
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