Shiv Prakash Sharma Vs Canara HSBC Oriental Bank Of Commerce Life Insurance Co. Ltd

National Consumer Disputes Redressal Commission 24 Aug 2018 First Appeal No. 852 Of 2015 (2018) 08 NCDRC CK 0089
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

First Appeal No. 852 Of 2015

Hon'ble Bench

Dr. S.M. Kantikar, J; Dinesh Singh, J

Final Decision

Disposed Off

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2018) 08 NCDRC CK 0089
  • Coram: Dr. S.M. Kantikar, J; Dinesh Singh, J
  • Bench: Division Bench
  • Result: Disposed Off
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