Branch Manager, Indigo Airlines & Anr Vs Kalpana Rani Debbarma & 3 Ors

National Consumer Disputes Redressal Commission 12 Sep 2018 Revision Petition No. 1520, 1521 Of 2018 (2018) 09 NCDRC CK 0064
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 1520, 1521 Of 2018

Hon'ble Bench

R.K. Agrawal, J; M. Shreesha, J

Advocates

Angad Kochhar, Tanvi Dubey

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)

Judgement Text

Translate:
Madhya Pradesh High Court
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Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2018) 09 NCDRC CK 0064
  • Coram: R.K. Agrawal, J; M. Shreesha, J
  • Bench: Division Bench
  • Advocates: Angad Kochhar, Tanvi Dubey
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
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