Orintal Insurance Company Limited Vs Mahendra Construction

National Consumer Disputes Redressal Commission 19 Sep 2018 First Appeal No. 8 Of 2018 (2018) 09 NCDRC CK 0082
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 8 Of 2018

Hon'ble Bench

V.K. Jain, J

Advocates

Mohan Babu Agarwal, Pankaj Bala Varma

Final Decision

Partly Allowed

Acts Referred
  • Indian Contract Act, - Section 19

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 09 NCDRC CK 0082
  • Coram: V.K. Jain, J
  • Bench: Single Bench
  • Advocates: Mohan Babu Agarwal, Pankaj Bala Varma
  • Result: Partly Allowed
Referenced Acts & Sections
  • Indian Contract Act, - Section 19
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