M/S. M.N.R. Exports Pvt. Ltd Vs M/S. Shree Niwas Cotton Mills & 3 Ors

National Consumer Disputes Redressal Commission 11 Feb 2019 Consumer Case No. 2677 Of 2018 (2019) 02 NCDRC CK 0025
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 2677 Of 2018

Hon'ble Bench

R.K. Agrawal, J

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(b), 2(c), 2(d), 2(o), 2(m), 12

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 02 NCDRC CK 0025
  • Coram: R.K. Agrawal, J
  • Bench: Single Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(b), 2(c), 2(d), 2(o), 2(m), 12
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