Oriental Insurance Co. Ltd Vs M/S. Manilal Dayalji & Co.

National Consumer Disputes Redressal Commission 8 Feb 2019 First Appeal No. 2409 Of 2017 (2019) 02 NCDRC CK 0052
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

First Appeal No. 2409 Of 2017

Hon'ble Bench

V.K Jain, J

Advocates

Amit Kumar Singh, R.K. Bhawnani, Mohd. Anis-Ur-Rahman

Final Decision

Disposed Off

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2019) 02 NCDRC CK 0052
  • Coram: V.K Jain, J
  • Bench: Single Bench
  • Advocates: Amit Kumar Singh, R.K. Bhawnani, Mohd. Anis-Ur-Rahman
  • Result: Disposed Off
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