Shikha Vs JTPL Townships Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission 25 Mar 2019 First Appeal No. 557, 602 Of 2018 (2019) 03 NCDRC CK 0061
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 557, 602 Of 2018

Hon'ble Bench

R.K. Agrawal, J; M. Shreesha, J

Advocates

S.K. Bawa, K.K. Jha, Prarthana Sampath

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 19
  • Punjab Apartment And Property Regulation Rules, 1995 - Rule 17

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 03 NCDRC CK 0061
  • Coram: R.K. Agrawal, J; M. Shreesha, J
  • Bench: Division Bench
  • Advocates: S.K. Bawa, K.K. Jha, Prarthana Sampath
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 19
  • Punjab Apartment And Property Regulation Rules, 1995 - Rule 17
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