Mridul Jain Vs Home Shop 18 & Anr

National Consumer Disputes Redressal Commission 4 Apr 2019 Revision Petition No. 785 Of 2018 (2019) 04 NCDRC CK 0032
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 785 Of 2018

Hon'ble Bench

R.K. Agrawal, J; M. Shreesha, J

Advocates

Shadman Ali

Final Decision

Allowed

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(1)(d), 2(r), 2(r)(3), 14, 21(b)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2019) 04 NCDRC CK 0032
  • Coram: R.K. Agrawal, J; M. Shreesha, J
  • Bench: Division Bench
  • Advocates: Shadman Ali
  • Result: Allowed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(1)(d), 2(r), 2(r)(3), 14, 21(b)
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