ICICI Bank Ltd Vs Mrinal Kanti Paul

National Consumer Disputes Redressal Commission 9 Apr 2019 Revision Petition No. 3236 Of 2017 (2019) 04 NCDRC CK 0045
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 3236 Of 2017

Hon'ble Bench

Prem Narain, J

Advocates

Kashish Narang, Niraj Gupta, U Ahmed Siddiqui

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(1)(d)

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2019) 04 NCDRC CK 0045
  • Coram: Prem Narain, J
  • Bench: Single Bench
  • Advocates: Kashish Narang, Niraj Gupta, U Ahmed Siddiqui
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(1)(d)
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.