Liberty General Insurance Ltd.( Earlier Known As Liberty Videocon General Insurance Co. Ltd.) Vs Pranali Popat Suryavanshi

National Consumer Disputes Redressal Commission 10 Apr 2019 Revision Petition No. 3363 Of 2018 (2019) 04 NCDRC CK 0051
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 3363 Of 2018

Hon'ble Bench

V.K. Jain, J

Advocates

Navneet Kumar

Final Decision

Dismissed

Acts Referred
  • Motor Vehicles Act, 1988 - Section 15, 15(1), 149

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 04 NCDRC CK 0051
  • Coram: V.K. Jain, J
  • Bench: Single Bench
  • Advocates: Navneet Kumar
  • Result: Dismissed
Referenced Acts & Sections
  • Motor Vehicles Act, 1988 - Section 15, 15(1), 149
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